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[Cites 0, Cited by 0] [Section 120] [Entire Act]

State of Uttar Pradesh - Subsection

Section 120(h) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(h)a clear space is provided -
(i)above the highest stopping place of a cage or platform to allow sufficient unobstructed travel of such case or platform in case of over winding; and
(ii)below the lowest stopping place of such cage or platform,