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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Haryana - Subsection

Section 46(c) in Faridabad Complex (Regulation and Development) Act, 1971

(c)for enabling the Chief Administrator to require the removal of any advertisement which is being displayed in contravention of such order or discontinuance of the use for the display of advertisements on any site which is being used for that purpose in contravention of such Order;