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[Cites 0, Cited by 1] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(2) in Andhra Pradesh Agricultural University Act, 1963

(2)[ The Board shall consist of the following members, namely :-Ex-officio Members
(a)the Vice-Chancellor
(b)the Secretary to Government, Panchayat Raj Department
(c)the Director of Agriculture
(d)the Director of Animal Husbandry.
Other Members
(e)One person to be nominated by the Chancellor from the members of the Indian Council of Agricultural Research.
(f)One person, who is in the opinion of the Chancellor a distinguished agricultural scientist, nominated by the Chancellor.
(g)Three persons from the Academic Council to be nominated by the Chancellor.
(h)Four person's to be nominated by the Chancellor from among the members of the State Legislature and the members of parliament elected from the State of Andhra Pradesh.
(i)Two persons nominated by the Chancellor from amongst the progressive agriculturists of whom one shall be a woman.
(j)One person nominated by the Chancellor from amongst the members of the State Chamber of Panchayat.]