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State of West Bengal - Section

Section 45 in The West Bengal Factories (Exemption) Rules, 1982

45. factories manufacturing synthetic dyestuff, on the work of attending to process of methoxilation, animation, conversion to ketone base at high temperature, oxidation of dimethyle aniline, hydrolysis of 5-Chloro-orthotoludine and nitration of acetyle orthoanisidine or para-antisidien;