Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(2) in West Bengal Advocates Welfare Corporation Act, 2012

(2)Words and expression used in this Act, but not defined shall have the same meaning as respectively assigned to them in the West Bengal Advocates Welfare Fund Act, 1991 (West Ben. Act XII of 1991).