Madhya Pradesh High Court
R.N. Kapoor Memorial Homepathic ... vs Union Of India on 15 December, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 27984 of 2023 (R.N. KAPOOR MEMORIAL HOMEPATHIC HOPITAL AND MEDICAL COLLEGE Vs UNION OF INDIA AND OTHERS) Dated : 15-12-2023 Parties through their counsel.
As requested by the counsel for the petitioner, list the matter on 20.12.2023.
(SUBODH ABHYANKAR) (ANIL VERMA)
JUDGE JUDGE
Bahar
Signature Not Verified
Signed by: BAHAR CHAWLA
Signing time: 15-12-2023
17:52:40