Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(27) in The Goa, Daman and Diu Public Health Act, 1985 (27)"panchayat" means a Village Panchayat constituted under the Goa, Daman and Diu Village Panchayat Regulations, 1962 (9 of 1972);
