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State of Uttar Pradesh - Section

Section 8 in The U.P. Employees' State Insurance Homeopathic Pharmacist Service Rules, 1997

8. Academic Qualification.

- A candidate for direct recruitment to the post of Homeopathic Pharmacist in the Service must have passed the High School Examination of the Board of High School and Intermediate Education, Uttar Pradesh or an examination recognised by the Government as equivalent thereto. He must have successfully undergone one year Homeopathic Pharmacist Training Course in an institution recognised by the Government or have two years practical experience as Homeopathic Pharmacist in a Government recognised institution or have two years' practical experience and Homeopathic Pharmacist under a medical practitioner duly registered with the Homoeopathic Medical Board, Uttar Pradesh.