Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 43] [Entire Act] Union of India - Section Section 17 in The Defence of India Act, 1962 17. Power of Special Tribunals.— A Special Tribunal shall have all the powers conferred by the Code on a Court of Session exercising original jurisdiction.
