Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Meghalaya - Subsection Section 26(a) in Meghalaya Interpretation and General Clauses Act, 1972 (a)the previous operation of, or anything duly done or suffered under the enactment; or
