Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 865 in Punjab Jail Manual, 1996 865. Clothing etc. of infants. - The clothing, bedding, and necessaries to be supplied to infants who are permitted to reside in jails, shall be such as the Medical Officer may in each particular case, prescribe.
