Supreme Court - Daily Orders
India Glycols Ltd vs Competition Commission Of India And Ors on 7 February, 2014
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ITEM NO.15 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 852 OF 2014
(For Prel. Hearing)
INDIA GLYCOLS LTD Appellant (s)
VERSUS
COMPETITION COMMISSION OF INDIA & ORS Respondent(s)
(With appln(s) for ex-Parte stay,permission to place addl. documents on
record)
Date: 07/02/2014 This Appeal was called on for hearing today.
CORAM :
HON’BLE MRS. JUSTICE GYAN SUDHA MISRA
HON’BLE MR. JUSTICE V. GOPALA GOWDA
For Appellant(s) Mr. Dushyant Dave, Sr.Adv.
Mr. Manas Kumar Chaudhuri, Adv.
Mr. Ramesh Singh, Adv.
Mr. Sagardeep Rathi, Adv.
Mr. Pranjal Prateek, Adv.
M/S. Khaitan & Co.
For Respondent(s) Mr. P. Narasimha, Sr.Adv.
R.2&3 Mr. Amitabh Kumar, Adv.
Mr. Gautam hahi, Adv.
Mr. Pukhrambam Ramesh Kumar, Adv.
Mr. Lagna Panda, Adv.
R.8 Mr. Subramonium Prasad, Adv.
Ms. Kanika Chaudhary Nayar, Adv.
Ms. Nidhi Singh Prakash, Adv.
UPON hearing counsel the Court made the following
O R D E R
List on 17.02.2014 along with C.A. No. 810 of 2014.
(NAVEEN KUMAR) (SAROJ SAINI)
COURT MASTER COURT MASTER