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Supreme Court - Daily Orders

India Glycols Ltd vs Competition Commission Of India And Ors on 7 February, 2014

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ITEM NO.15                   COURT NO.11             SECTION XVII


              S U P R E M E   C O U R T   O F    I N D I A
                           RECORD OF PROCEEDINGS
                    CIVIL APPEAL NO(s). 852 OF 2014
                          (For Prel. Hearing)

INDIA GLYCOLS LTD                                     Appellant (s)

                   VERSUS

COMPETITION COMMISSION OF INDIA & ORS                 Respondent(s)

(With appln(s) for ex-Parte stay,permission to place addl. documents on
record)

Date: 07/02/2014    This Appeal was called on for hearing today.

CORAM :
          HON’BLE MRS. JUSTICE GYAN SUDHA MISRA
          HON’BLE MR. JUSTICE V. GOPALA GOWDA

For Appellant(s)            Mr. Dushyant Dave, Sr.Adv.
                            Mr. Manas Kumar Chaudhuri, Adv.
                            Mr. Ramesh Singh, Adv.
                            Mr. Sagardeep Rathi, Adv.
                            Mr. Pranjal Prateek, Adv.
                            M/S. Khaitan & Co.

For Respondent(s)         Mr. P. Narasimha, Sr.Adv.
R.2&3                     Mr. Amitabh Kumar, Adv.
                          Mr. Gautam hahi, Adv.
                       Mr. Pukhrambam Ramesh Kumar, Adv.
                          Mr. Lagna Panda, Adv.

R.8                    Mr. Subramonium Prasad, Adv.
                          Ms. Kanika Chaudhary Nayar, Adv.
                          Ms. Nidhi Singh Prakash, Adv.

             UPON hearing counsel the Court made the following
                                 O R D E R

List on 17.02.2014 along with C.A. No. 810 of 2014.





           (NAVEEN KUMAR)                         (SAROJ SAINI)
            COURT MASTER                               COURT MASTER