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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(1)(vii) in The Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

(vii)the Superintendent shall be responsible for submitting statements and return under these rules in addition to such statements and returns as may be prescribed by the State Government in consultation with the Chief Inspector from time to time;