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State of Madhya Pradesh - Section

Section 37 in The M.P. Janpad Panchayats (Accounts) Rules, 1999

37. Documents supporting vouchers.

- The bills, cash memos and other documents supporting the payment shall be attached with the voucher. All the documents attached with the voucher, must be sealed and written in Red Ink "Paid vide voucher No dated " and signed by the authorised person to avoid double payment.