Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Karnataka High Court

Mr Zabiulla vs S R Anand on 6 January, 2011

Author: Subhash B.Adi

Bench: Subhash B.Adi

rant mee
me we

THE HON'BLE BIR.

iG y BUDE SAG
nnn ABET 20 ieee _
BORPWELL AGENT
R/O UPPARIG WAL LY
wow RESTO &
DUP LAYOUT) .

4 prs SR x, SHASH ite ARTE PRASAD, ADV)

aANT
SAJBAHUDUR R,
CAR ESHA TEMPLE:

, CHITRAD RGA DISTRICT.

Bach
a3
ea
o

CH MARAGEIR,

IJRIENTAL INGURBANCE CO. LTQ.,

BRANCH OPPICE, SHABADA COMPLEX,

ER IPRA PESA. ». RESPONDENT

(OY SRI ES IN DIRESE, AGW, POR ig)

=

THIS MPA IS FILED UNDER SECTION 1741 AGAINST THE JUDGEMENT AND AWARD DAT PASSED If MVC ND.?

1) OF MV ACT /2005 ON THE FILE OF THE CIVIL JUDGE abe tk = ee i? RGA, a per os GE.DN.) AND MEMBER, ADDL. MACT, CEITRADT ALES Lie eae CLARE rE ay) Toe FOR oo RE Eee cies Las AEs SEEREIN gb EN BANC POs? OP CAE oA iON. os "EDS EEA, COMIBG OF BG B ADROSSIG BOTHIS BAY: TEE OURT MADE THE FOLLOWING: = __ : :

This oa clarmant's ari nhanceme pert Pee Lae hb mpensation - . award mn RVC No.7 / OS 17.8.2007 on the fle of 28 ae rash & and egiger a ee ee ee ae late e ame 2 eyole, the nas. suffered grievous iypory im 4 agit, pe 8 Zz -- vase boty gt Le, BAG gt, tte S Beare es ¥ a ts, 42 3. 7 road accident " while he was meving on a motor cycle B-ROS4 arwl carne a < ees 1, the insurance Company tee Tribune) nese bell that the is . ¥ os s % # es to. o he ' ler proved Arkl @iso tne actionable nmecugence. algo nei inet ineurer is Hable to tne la pity. , " a 4 py . ts + ers a re st 5 de opti ae et tyes, be Lee 1S Tho BOERS: OY Tees HS urer. DESEO, ihe Ory Be Bon ~ es question thet arises ior cormuleratior: us;
"Vhether the ¢lehneant <2 erihariced com pensation"

5 Leat wes counsel lor The appellartt submnute toat "the Doctor hes stated that there ig S06 disability to the whole body. However, only 255 is taken by the Tribunal. He also subemute thet though the cleimerit Was éarning Be.4,000/- hig income is taken at 2 2 2 o aa te 3 BoB, fare < yee . aed 8 P ad ties,

-

ap Ae or the:

oe geeks e1 FE sil be ia ower eile ete a * eoueriel acl bee & a Ea.
a4 apt"
'ot do B Te es # Beats a8 e LS er , i yen, Le 2 ' 2 ine fp 4 gh, ee 4% ke ba a & --
peer ee & = = ae ° aha 'i if : el oo Boe OF "i "Te i gS a bl a = fa: a a a ee eh a3 a a a rs oa a a, for as han? ae) "a a "deol a i ve a a. ee it 4 me a bre "

ome ue eo BS Bie fee 2 bes me vy a P md fl i ee og es 6 wp coe @ ee g vba a : '| . ic i 4 i . ' | , on . 3 lpgeat oa "a Te a - aie yg q 'oom OR oo ae) Bae ee = Le ak nie borer he 1a Ooo).

Un ey ne la arc.

Ware 4.20 tals te he * = Sd/ JUDGE