Delhi High Court - Orders
Concor Employees Cpf Trust vs Employees Prodent Fund Organization ... on 18 January, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:Devanshu
Signing Date:20.01.2022
09:22:22
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4504/2021
CONCOR EMPLOYEES CPF TRUST ..... Petitioner
Through: Mr. Sudheer Nandrajog, Sr. Advocate
with Mr. Rishi K. Awasthhi, Mr.
Piyush Vatsa, Mr. Ritu Arora, Mr.
Sumit Raj, Ms. Yukti Anand and Mr.
Avinash Ankit, Advocates.
versus
EMPLOYEES PRODENT FUND ORGANIZATION
AND ANR. ..... Respondents
Through: Mr. Siddharth & Mr. Amit Kumar
Agrawal, Advocates for R-1 & 2.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 18.01.2022
1. This hearing has been done through video conferencing.
2. In this matter, counter affidavit is stated to have been filed by Respondent No.1/EFPO. However, the same is not on record.
3. Let the same be brought on record. Let the rejoinder thereto be filed within four weeks.
4. List on 25th February, 2022 along with connected matters.
PRATHIBA M. SINGH, J.
JANUARY 18, 2022 dj/ms