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Delhi High Court - Orders

Concor Employees Cpf Trust vs Employees Prodent Fund Organization ... on 18 January, 2022

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                                        Signature Not Verified
                                                        Digitally Signed By:Devanshu
                                                        Signing Date:20.01.2022
                                                        09:22:22



$~18
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+                       W.P.(C) 4504/2021
      CONCOR EMPLOYEES CPF TRUST                                ..... Petitioner
                        Through:     Mr. Sudheer Nandrajog, Sr. Advocate
                                     with Mr. Rishi K. Awasthhi, Mr.
                                     Piyush Vatsa, Mr. Ritu Arora, Mr.
                                     Sumit Raj, Ms. Yukti Anand and Mr.
                                     Avinash Ankit, Advocates.
                        versus

      EMPLOYEES PRODENT FUND ORGANIZATION
      AND ANR.                                    ..... Respondents
                     Through: Mr. Siddharth & Mr. Amit Kumar
                              Agrawal, Advocates for R-1 & 2.
      CORAM:
      JUSTICE PRATHIBA M. SINGH
               ORDER

% 18.01.2022

1. This hearing has been done through video conferencing.

2. In this matter, counter affidavit is stated to have been filed by Respondent No.1/EFPO. However, the same is not on record.

3. Let the same be brought on record. Let the rejoinder thereto be filed within four weeks.

4. List on 25th February, 2022 along with connected matters.

PRATHIBA M. SINGH, J.

JANUARY 18, 2022 dj/ms