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Union of India - Section

Section 7 in The Customs and Excise and Gold (Control) Appellate Tribunal (Procedure) Rules, 1982

7. Date of presentation of appeals.

- The Registrar or, as the case may be, the officer authorized by him under rule 6, shall be endorsed on every memorandum of appeal the date on which it is presented or deemed to have been presented under that rule and shall sign to endorsement.