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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttarakhand - Subsection

Section 10(2) in Uttarakhand Anti Littering and Anti Spitting Act, 2016

(2)If the person is unable to pay the compounding amount / Fine, he/she can enroll for community service in the Urban Local Body in lieu of the compounding amount / Fine.