Section 26(1)(d) in The Aircraft Rules, 1937

[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

(d)[ the dropping of separate sheets of paper containing printed matter or separate petals of flowers in any place if--

(i)the prior written permission of the District Magistrate or the Commissioner of Police is obtained in each case;

(ii)the aircraft is suitable for dropping of these articles;

(iii)the minimum safe heights specified in these rules are observed; and

(iv)necessary precautions are taken to avoid injury or damage to persons property;]

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