Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

Vishandas Parwani vs The Commissioner on 2 November, 2016

WP-1024-2016

(VISHANDAS PAR WANI Vs THE COMMISSIONER)
02 - 1 1 -2 0 1 6

In View of the return filed by the respondents, Shri A.

Oswal prays for four weeks time to file rejoinder. List after four weeks.

Interim order to continue. (RAJENDRA MENON) (SMT. ANJULI PALO) ACTING CHIEF JUSTICE JUDGE mrs. mishra