Madhya Pradesh High Court
Vishandas Parwani vs The Commissioner on 2 November, 2016
WP-1024-2016 (VISHANDAS PAR WANI Vs THE COMMISSIONER) 02 - 1 1 -2 0 1 6 In View of the return filed by the respondents, Shri A.
Oswal prays for four weeks time to file rejoinder. List after four weeks.
Interim order to continue. (RAJENDRA MENON) (SMT. ANJULI PALO) ACTING CHIEF JUSTICE JUDGE mrs. mishra