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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(11) in The Rajasthan Agricultural Produce Markets Act, 1961

(11)the carrying out of the purposes and provisions of this Act and the rules and bye-laws made thereunder.[19A. Kisan Kalyan Kosh. - (1) There shall be a fund called the "Kisan Kalyan Kosh" which shall be administered by the Board.