Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 69] [Entire Act] Union of India - Section Section 7 in Admiralty Court Act, 1861 7. -8.[Repealed by 15 and 16 Geo. S.C. 49, Section 226, Sch. 6]
