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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Telangana - Subsection

Section 20(1)(a) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

(a)cane of any variety grown in any area specified in such order is unsuitable for use in all or any of the factories [or the khandasari units] [The words 'or the Khandasari units' inserted in clause (a) and added at the end in the marginal heading by Act No.4 of 1967.] situated in the said area ;