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[Cites 0, Cited by 0] [Section 377(1)] [Section 377] [Entire Act]

State of West Bengal - Subsection

Section 377(1)(c) in The Calcutta Municipal Corporation Act, 1980

(c)set up in any street any scaffold or any temporary erection for the purpose of any work whatsoever, or any posts, bars, rails, boards or other things by way of an enclosure for the purpose of making mortar or depositing bricks, lime, rubbish or other materials.