Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Jharkhand - Section Section 73 in Jharkhand Panchayat Raj Act, 2001 73. Powers, functions and liabilities of Mukhia, Up-Mukhia, Pramukh, Up-Pramukh, Zila Parishad's Adhyaksha and up-Adhyaksha. (A)Powers, function and liabilities of Mukhia and Up-Mukhia -(i)Powers function and liabilities of the Mukhia -The Mukhia Shall -
