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[Cites 0, Cited by 1] [Section 14] [Entire Act]

State of Karnataka - Subsection

Section 14(1) in Universities of Agricultural Sciences Act, 2009

(1)Academic Council shall consist of the following members, namely:-
(i)The Vice-Chancellor - Chairperson;
(ii)The Directors of Research and Extension Education;
(iii)Deans of constituent colleges;
(iv)Two University Heads of the Department nominated by the Vice-Chancellor on rotational basis;
(v)One Teacher not below the rank of a professor from each faculty to be nominated by the Vice-Chancellor on rotational basis;
(vi)One eminent Agriculture Educationist from outside the University to be nominated by the Vice-Chancellor;
(vii)Registrar;
(viii)The Director of Agriculture , Government of Karnataka as the case may be;
(ix)One representative of affiliated colleges not below the rank of Professor nominated by the Vice Chancellor;
(x)The Director of Education - Member -Secretary.