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Union of India - Section
Section 2 in Parts, Components-Standards To Be Followed By Manufacturers
2. Save as otherwise provided in this notification, it shall come into force from the date of its publication in the Official Gazette.
TABLE| Sl.No | Parts/Components/Assemblies | Standards | Date of Commencement/Validity |
| (1) | (2) | (3) | (4) |
| [*1. [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | [Automobile lamps used in motor vehicles including construction equipment vehicles for the following applications: [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | [AIS-034/2004 [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | [1st April, 2005 (For 2 and 3 wheelers) [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ]1st October, 2005 (For 4 wheelers)] |
| (i) [ Head Lights Main and Dip [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | |||
| (ii)[Parking Light [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | |||
| (iii)[Direction Indicator Lamp [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | |||
| (iv) [ Tail Lamp [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | |||
| (v)[Reversing Lamp [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | |||
| (vi) [ Stop Lamp [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | |||
| (vii)[Rear Registration Mark Illuminating Lamp [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | |||
| (viii)[Top Light] [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | |||
| 2. | Hydraulic Brake Hose wherever used in motor vehicles | IS:7090:1995 as amended from time to time | Date of publication of this notification |
| 3. | Hydraulic Brake Fluid wherever used in the motor vehicle | IS: 8654 : 1986 as amended from time to time | Date of publication of this notification |
| 4. | 'T'signs, wherever used on Trailers | IS: 9942 : 1981 as amended from time to time | Date of publication of this notification |
| 5. | The steering impact requirement | IS: 11939: 1996 For the vehicles specified therein, as amended from time to time | Date of publication of this notification |
| 6. | Side door impact for all passenger cars | IS: 12009 : 1995 as amended from time to time | Date of publication of this notification |
| 7. [ [Substituted by S.O. 1431(E), dated 20.8.2007. ] | (a) [ Non-plastic fuel tanks of motor vehicles having more than three-wheels: [Substituted by S.O. 1431(E), dated 20.8.2007. ] | [IS 12056 : 1987 as amended from time to time [Substituted by S.O. 1431(E), dated 20.8.2007. ] | [Date of publication of this notification [Substituted by S.O. 1431(E), dated 20.8.2007. ] |
| (b) [ Plastic fuel tanks of motor vehicleshaving more than three-wheels [Substituted by S.O. 1431(E), dated 20.8.2007. ] | [IS-15547-2005 [Substituted by S.O. 1431(E), dated 20.8.2007. ] | [Ist April, 2008] [Substituted by S.O. 1431(E), dated 20.8.2007. ] | |
| 8. | Wheel rims fitted in all motor vehicles | IS 9438: 1980 as amended from time to timeOr IS : 9436 : 1980 as amended from time to time | Date of publication of this notification |
| 9. | Control Cables fitted on motor cycles of engine capacity less than 50 cc | Clause 4 of IS 10791 : 1983 as amended from time to time | Date of publication of this notification |
| 10. | Pneumatic couplings used for connection of brake system between the towing vehicle and the trailer, wherever used | IS: 10792 : 1984 as amended from time to time | Date of publication of this notification |
| 11. | The external projection on all motor vehicles other than three-wheelers of engine capacity less than 500 cc and motor cycles | IS 13942 : 1994 as amended from time to time | Date of publication of this notification |
| 12. | The retention and release of the windows fitted on buses | IS 13944 : 1994 as amended from time to time | Date of publication of this notification |
| 13. | Wheel guards (mud-guards) used on passenger cars | IS: 13944 : 1994 as amended from time to time | Date of publication of this notification |
| 14. | Wheel nuts, wheel disc and hub caps of passenger cars, light and heavy commercial vehicles | IS 13941 : 1994 as amended from time to time | Date of publication of this notification |
| 15. | The accelerator control system fitted on all motor vehicles other than three-wheelers of engine capacity less than 500 cc motor cycles and tractors | IS: 14283: 1995 as amended from time to time | Date of publication of this notification |
| 16. | The door locks and the door retention components fitted on cars and light passenger and commercial vehicles | IS: 14225 : 1995 as amended from time to time | Date of publication of this notification |
| 17. | The hood latcj system fitted on passenger cars and commercial vehicles | IS 14226: 1995 as amended from time to time | Date of publication of this notification |
| 18. | Tell-Tale symbols and controls on twowheelers and three-wheelers vehicles | IS : 14413 : 1996 as amended from time to time | Date of publication of this notification |
| 19. | Tell-Tale Symbols and control on motor vehicles other than 3 wheeled vehicles with handle bar, 2 wheeled vehicles and tractors | Safety Standard No. 12.1 | Date of publication of this notification |
| [20 [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | [Installation requirement for lighting and [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ][light signalling devices for non-transport and transport vehicles having more than three wheels, and their trailers and semitrailers, subject to the following: | [AIS-008/2001 [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | [13thDecember, 2004 [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] |
| (i)[Installation requirement for vertical orientation of dipped beam headlamp; [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | [Clause 6.2.6.1 of AIS-008/2001 [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | [1stOctober, 2005 [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | |
| (ii)[Performance requirement of the lighting, light signalling and direction indicator systems; [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | [Safety Standard No.15.1 [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | [13thDecember, 2004 and valid up to 30thSeptember, 2005 [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | |
| [AIS-012/2004 [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | [1stOctober, 2005 [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | ||
| (iii)[Performance requirement of lighting, light signalling and direction indicator systems of construction equipment vehicles except the requirement of selfcancellation of turn signal indication. [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | [Safety Standard No. 15.1 [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | [13thDecember, 2004 [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | |
| [Exception.-Compliance of Safety Standard No. 15.1 shall not be applicable to agricultural tractor and other special purpose motor vehicles.] [Substituted by S.O. 451(E), dated 30.3.2005 (w.e.f. 30.3.2005). ] | |||
| 21. | Electromagnetic radiation from all motor vehicles | AIS-004/1999 | Date of publication of this notification |
| 22. | Towing devices used on motor vehicles, trailers and transport tractors from 2 tons to 35 tons gross mass | Safety Standard No. 33.1 | Date of publication of this notification |
| 23. | The gradeability of every motor vehicle | AIS-003/ 1999 | Date of publication of this notification |
| 24. | Installation requirements for lighting and light signalling devices for two and threewheelers, and their trailers and semi-trailers | AIS-009/2001 | Date of publication of this notification |
| 25. | (a) Fuel tank for two and three-wheelers except the requirement for permeability test for plastic fuel tank | IS: 14681-1999 as amended from time to time | Date of publication of this notification |
| (b) Requirement for permeability test for plastic fuel tank for two and threewheelers | IS: 14681 : 1999 as amended from time to time | 1stApril, 2005 | |
| 26. | (a) The requirements for construction and functional safety of battery operated vehicles manufactured on and after 1st April, 2005, except for insulation resistance in terms of clause 3.2.3 of AIS-038/2003 | AIS-038/2003 | 1stApril, 2005 |
| (b) for insulation resistance | Clause 3.2.3. of AIS-038/2003 | The date of commencement is to be notified | |
| 27. | The measurement of electrical energy conumption for battery operated vehicles manufactured on and after 1st April, 2005 | AIS-039 | 1stApril, 2005 |
| 28. | The method of measuring range for battery operated vehicles manufactured on and after 1st April, 2005 | AIS-040/2003 | 1stApril, 2005 |
| 29. | The measurement of net power and the maximum thirty minute power and speed for battery operated vehicles manufactured on and after 1st April, 2005 | AIS-041/2003 | 1stApril, 2005 |
| 30. | The type approval of battery operated vehicles manufactured on and after 1st April, 2005 except for- | AIS-049/2003 | 1stApril, 2005 |
| (i)EMI test in the frequency range 9 kHz to 30 kHz, and | Clause 2 of Annexure D of AIS-049/2003 | The date of commencement is to be notified | |
| (ii)Conducted emission for battery operated vehicle | Clause 3 of Annexure D of AIS-049/2003 | The date of commencement is to be notified. | |
| 31. | Tests for fuel consumption for the vehicles manufactured on and after 1stApril, 2005,- | ||
| (a)Two and three-wheelers and four wheeled vehicles with gross vehicle Weight up to 3.5 tonnes, where the emission tests are conducted on chassis dynamometer; | Measurement on the basis of driving cycle used for emission testing as per the carbon balance method alongwith emmission testing | 1stApril, 2005 | |
| (b)Constant speed fuel consumption test for other four-wheeled vehicles | IS: 11921: 1993 as amended from time to time, at the constant speeds: Light motor vehicles-50 km/h Medium and heavy motor vehicles 40 km/h and 60 km/h | 1stApril, 2005 | |
| 32. | The performance requirements for lighting and light signalling devices for twowheelers, three-wheelers and their trailers and semi-trailers manufactured on and after 1st April, 2005 | AIS-010/2004 | 1stApril, 2005 |
| 33. | The spray suppression devices for automotive vehicles manufactured on and after 1st April, 2005 | AIS-013/2004 for the vehicles specified therein | 1stApril, 2005 |
| 34. | (a) The driver's field of vision of motor vehicles of M1 category manufactured on and after 1st April, 2007 except in case of model M1 category; | AIS-021/2004 | 1st April, 2007 |
| (b).In the case of new models of M1 category | AIS-021/2004 | 1st April, 2006 | |
| 35. | (a) The survival space for the protection of occupants in a cab of a vehicle manufactured on and after 1st April, 2008 | AIS-029/2004 for the vehicles specified therein | 1st April, 2008 |
| (b).In the case of such cab supplied by the OE manufacturer | AIS-029/2004 | 1st April, 2007 | |
| 36. | The strength of superstructure of passenger vehicles | AIS-031/2004 for the vehicles specified therein | 1st April, 2007 |
| 37. | The flammability requirements for the automotive vehicles manufactured on and after 1st October, 2005 | IS: 15061 : 2002 as amended from time to time | 1st October, 2005 |
| 38. | (a) The interior fittings on automotive vehicles of Ml category manufactured on and after 1st April, 2006 | IS: 15223: 2002 as amended from time to time | 1st April, 2006 |
| (b).In the case of new models of Ml category | IS: 15223: 2002 as amended from time to time | 1st April, 2005 | |
| 39. | The requirements for the windscreen wiping system for three-wheelers manufactured on and after 1st April, 2005 | AIS-045:2004 | 1st April, 2005 |
| 40. | The interior noise level requirements for the vehicles for transport vehicles of M2, M3, N2 and N3 category manufactured on and after 1st April, 2005 | AIS-020/2004 | 1st April, 2005 |
| 41. [ [Inserted by S.O. 1431(E), dated 20.8.2007. ] | [Requirements for bumpers fitted on MI category of vehicles [Inserted by S.O. 1431(E), dated 20.8.2007. ] | [AIS: 006-2005, as amended from time to time [Inserted by S.O. 1431(E), dated 20.8.2007. ] | [1st April, 2008 [Inserted by S.O. 1431(E), dated 20.8.2007. ] |
| 42. [ [Inserted by S.O. 1431(E), dated 20.8.2007. ] | [Requirements for handholds fitted on L5, M and N categories of vehicles specified in the standard [Inserted by S.O. 1431(E), dated 20.8.2007. ] | [AIS: 046-2005, as amended from time to time [Inserted by S.O. 1431(E), dated 20.8.2007. ] | [1stApril, 2008 [Inserted by S.O. 1431(E), dated 20.8.2007. ] |
| 43. [ [Inserted by S.O. 1431(E), dated 20.8.2007. ] | [Requirements for light alloy wheel rims, sheet metal wheel rims and spoke wheel rims, fitted on L category vehicles [Inserted by S.O. 1431(E), dated 20.8.2007. ] | [AIS: 073-2005, (Part 1 to Part 3) as amended from time to time [Inserted by S.O. 1431(E), dated 20.8.2007. ] | [1stApril, 2008 [Inserted by S.O. 1431(E), dated 20.8.2007. ] |
| 44. [ [Inserted by S.O. 1431(E), dated 20.8.2007. ] | [Protective devices against unauthorised use [Inserted by S.O. 1431(E), dated 20.8.2007. ][for L category vehicles | [AIS: 074-2005, as amended from time to time [Inserted by S.O. 1431(E), dated 20.8.2007. ] | [1stApril, 2008 [Inserted by S.O. 1431(E), dated 20.8.2007. ] |
| 45. [ [Inserted by S.O. 1431(E), dated 20.8.2007. ] | [The arrangement and mode of operation of foot controls on M1 category of vehicles [Inserted by S.O. 1431(E), dated 20.8.2007. ] | [AIS: 035-2006, as amended from time to time [Inserted by S.O. 1431(E), dated 20.8.2007. ] | [1stApril, 2008] [Inserted by S.O. 1431(E), dated 20.8.2007. ] |