Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81E] [Entire Act] State of Kerala - Subsection Section 81E(7) in Kerala Factories Rules, 1957 (7)Where necessary, an effective system for cooling, flooding or blanketing shall be provided; for the purpose of controlling the reaction and process conditions within the safe limits of temperature and pressure.
