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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(5) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(5)Where spirit is subjected to redistillation for production of Extra Neutral Alcohol the loss of spirit of such re-distillation shall not exceed 2% (two percent) of the quantity of spirit re-distilled on each occasion.