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[Cites 0, Cited by 0] [Section 445(1)] [Section 445] [Entire Act]

State of Nagaland - Subsection

Section 445(1)(d) in Nagaland Municipal Act, 2001

(d)Cause or suffer to drain into or upon any such place or to be brought therein to or thereupon anything or do anything whereby the water shall be in any degree fouled or polluted; and