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Union of India - Section

Section 33 in The Patents (Amendment) Act, 2002

33. Amendment of section 68.-

In section 68 of the principal Act, for the words" the Controller within six months from the commencement of this Act or the execution of the document, whichever is later or within such further period", the words" the Control er within six months from the execution of the document or within such further period" shall be substituted.