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Himachal Pradesh High Court

Others vs . Piar Singh & Others on 7 October, 2023

Rajinder Singh (deceased) through LRs & others Vs. Piar Singh & others .

CMP(M) No. 1210 of 2023.

07.10.2023 Present: Mr. Shivom Vashista, Advocate, for the Applicants/appellants.

Issue notice to the non-applicants/respondents, returnable within four weeks, on taking steps within a period of of one week.

rt (Rakesh Kainthla) Judge October 07 2023 (ravinder) ::: Downloaded on - 07/10/2023 20:38:06 :::CIS