Madhya Pradesh High Court
Sharad Yadav vs The State Of Madhya Pradesh on 19 October, 2015
M.Cr.C.No.10851/2015
(Sharad Yadav Vs. State of M.P. & Anr.)
19/10/2015
Shri A.S.Rathore, learned counsel for the applicant.
Shri Vivek Khedkar, learned Assistant Solicitor General
of Union of India for respondent No.2-CBI.
At the request of applicant's counsel, the case is adjourned with a direction to place under the same head in the week commencing 2.11.15.
(U.C.Maheshwari) (Sushil Kumar Gupta)
Judge Judge
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