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Madhya Pradesh High Court

Sharad Yadav vs The State Of Madhya Pradesh on 19 October, 2015

                        M.Cr.C.No.10851/2015
                (Sharad Yadav Vs. State of M.P. & Anr.)
       19/10/2015
             Shri A.S.Rathore, learned counsel for the applicant.
             Shri Vivek Khedkar, learned Assistant Solicitor General
       of Union of India for respondent No.2-CBI.

At the request of applicant's counsel, the case is adjourned with a direction to place under the same head in the week commencing 2.11.15.





            (U.C.Maheshwari)                 (Sushil Kumar Gupta)
                 Judge                              Judge
ms/-