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Bombay High Court

Lok Constructions And 5 Ors vs Disha Constructions on 21 September, 2018

                                                                                 JSB



                                               Before: Aniruddha M. Chandekar
                                               Prothonotary & Senior Master.
                                               Date: 21st September, 2018

CALLED OUT FOR REJECTION :

32.   NMCAL/732/2018  )                Mr. Shardul Pendse, i/b. Divya Shah Associates,
      COMAPL/332/2018 )                Advocates for the Applicants.
      CARBP/297/2017  )
                      )                Mr. Saurabh Utangale, i/b. Tushar A. Goradia,
                      )                Advocate for the Respondent.

) ) P.C.: Applicants and/or their Advocates to ) remove office objections on Notice of Motion and ) to get the same numbered / registered on or before ) 19.10.2018, failing Notice of Motion to stand ) rejected under 986 of O.S. Rules for non- ) compliance of office objections.

35. NMCAL/791/2018 ) Mr. Jay Shah, i/b. Krishna and Saurastri APPL/29/2017 ) Associates, Advocates for the Applicants.

      NMCD/1687/2015               )
      COMIP/118/2015               )   P.C.:        Applicants and/or their Advocates to

) remove office objections on Notice of Motion and ) to get the same numbered / registered on or before ) 19.10.2018, failing Notice of Motion to stand ) rejected under 986 of O.S. Rules for non- ) compliance of office objections.

37. NMCAL/850/2018 ) None present for the Applicant.

      COMAPL/380/2018 )
                      )                Mr. Anirudh Lad, i/b. BJ Law Offices LLP,
                      )                Advocates for the Respondent.
                      )
                      )                P.C.:        Applicant and/or his/her Advocate to
                      )                remove office objections on Notice of Motion and
                      )                to get the same numbered / registered on or before
                      )                19.10.2018, failing Notice of Motion to stand
                      )                rejected under 986 of O.S. Rules for non-
                      )                compliance of office objections.



21-09-2018                                            Prothonotary and Senior Master
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