Bombay High Court
Lok Constructions And 5 Ors vs Disha Constructions on 21 September, 2018
JSB
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 21st September, 2018
CALLED OUT FOR REJECTION :
32. NMCAL/732/2018 ) Mr. Shardul Pendse, i/b. Divya Shah Associates,
COMAPL/332/2018 ) Advocates for the Applicants.
CARBP/297/2017 )
) Mr. Saurabh Utangale, i/b. Tushar A. Goradia,
) Advocate for the Respondent.
) ) P.C.: Applicants and/or their Advocates to ) remove office objections on Notice of Motion and ) to get the same numbered / registered on or before ) 19.10.2018, failing Notice of Motion to stand ) rejected under 986 of O.S. Rules for non- ) compliance of office objections.
35. NMCAL/791/2018 ) Mr. Jay Shah, i/b. Krishna and Saurastri APPL/29/2017 ) Associates, Advocates for the Applicants.
NMCD/1687/2015 )
COMIP/118/2015 ) P.C.: Applicants and/or their Advocates to
) remove office objections on Notice of Motion and ) to get the same numbered / registered on or before ) 19.10.2018, failing Notice of Motion to stand ) rejected under 986 of O.S. Rules for non- ) compliance of office objections.
37. NMCAL/850/2018 ) None present for the Applicant.
COMAPL/380/2018 )
) Mr. Anirudh Lad, i/b. BJ Law Offices LLP,
) Advocates for the Respondent.
)
) P.C.: Applicant and/or his/her Advocate to
) remove office objections on Notice of Motion and
) to get the same numbered / registered on or before
) 19.10.2018, failing Notice of Motion to stand
) rejected under 986 of O.S. Rules for non-
) compliance of office objections.
21-09-2018 Prothonotary and Senior Master
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