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[Cites 0, Cited by 0] [Section 29B(1)] [Section 29B] [Entire Act]

State of Rajasthan - Subsection

Section 29B(1)(i) in The Rajasthan Higher Judicial Service Rules, 1969

(i)the junior officer was not already getting more pay than the senior officer at the time of his promotion to the ordinary time- scale of the Rajasthan Higher Judicial Service: