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M/S. Diksha Holdings Limited vs Comunidade Of Poinguinim And Ors. on 29 July, 2019

Bench: L. Nageswara Rao, Hemant Gupta

     ITEM NO.37                                 COURT NO.12                     SECTION IX

                                      S U P R E M E C O U R T O F        I N D I A
                                              RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                        No(s).31260/2015

     (Arising out of impugned final judgment and order dated 18-04-2015
     in FA No. 40/2009 passed by the High Court Of Judicature At Bombay
     At Goa)

     M/S. DIKSHA HOLDINGS LIMITED                                               Petitioner(s)

                                                        VERSUS

     COMUNIDADE OF POINGUINIM                    AND ORS.                       Respondent(s)

     WITH
     SLP(C) No. 29892/2015 (IX)

     Date : 29-07-2019 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MR. JUSTICE HEMANT GUPTA


     For Petitioner(s)                    Mr. Shyam Divan,Sr.Adv.
                                          Mr. Dhruv Tamta,Adv.
                                          Ms. Binu Tamta, AOR

     For Respondent(s)                    Mr. Pratap Venugopal,Adv.
                                          Ms. Surekha Raman,Adv.
                                          Ms. Viddusshi,Adv.
                                          Mr. Akhil Abaraham Roy,Adv.
                                          M/S.K.J.John And Co, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Since respondent No.1 is not being represented in spite of being served in January, 2017, Mr.Devashish Bharuka, learned counsel is requested to appear for him.

He may file his Vakalatnama before the next date.

List the matter after two weeks.

                         (B.Parvathi)                                    (Beena Jolly)
                         Court Master                                     Court Master