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Bombay High Court

Mseb Holding Co, Ltd vs Estrella Batteries Ltd. And Ors on 29 August, 2022

Author: B.P. Colabawalla

Bench: B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                        SUITS NO. 1663 OF 2004

 Mseb Holding Co, Ltd                                       ....PLAINTIFF
              V/S
 Estrella Batteries Ltd. And Ors.                       ....DEFENDANT

 LITTLE and CO.
 M/S.KANGA and CO.

        CORAM :                HON'BLE SHRI JUSTICE B.P.

COLABAWALLA J DATE : 29th August, 2022 P.C. :

Due to paucity of time, stand over to 30/09/2022. Interim order, if any, to continue till then.
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