Bombay High Court
Mseb Holding Co, Ltd vs Estrella Batteries Ltd. And Ors on 29 August, 2022
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUITS NO. 1663 OF 2004
Mseb Holding Co, Ltd ....PLAINTIFF
V/S
Estrella Batteries Ltd. And Ors. ....DEFENDANT
LITTLE and CO.
M/S.KANGA and CO.
CORAM : HON'BLE SHRI JUSTICE B.P.
COLABAWALLA J DATE : 29th August, 2022 P.C. :
Due to paucity of time, stand over to 30/09/2022. Interim order, if any, to continue till then.
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