Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 4 in Himachal Pradesh Waqf Rules, 2016 4. Appointment of Survey Commissioner etc. - The State Government may appoint an officer not below the rank of Deputy Secretary to Government as Survey Commissioner and a Gazetted Officer as Additional Survey Commissioner,
