Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 27 in Bihar State Housing Board (Management and Disposal of Housing Estates) Regulation, 1983 27. The Divisional Allotment Committee shall forward its decisions to the Board for onward transmission to the Government.
