Section 15 in Andhra Pradesh Panchayat Raj (Auction of sand in the water courses vesting in Gram Panchayat) Rules, 2000
15. Register for the sealed tenders.
- A register for the entry of sealed tenders or applications shall be maintained by the District Panchayat Officer for each Gram Panchayat source or reach in the proforma prescribed in Annexure-II.
