Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax-4, ... vs M/S. Makino India Pvt. Ltd. on 27 January, 2017
Bench: Ranjan Gogoi, Ashok Bhushan
1
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO(S).1034 OF 2017
(Arising out of SLP(C) No.3025 of 2017)
(Arising out of SLP(C)..CC NO.1655 of 2017)
PR. COMMISSIONER OF INCOME TAX-4,
BANGALORE AND ANR. ...APPELLANT(S)
VERSUS
M/S. MAKINO INDIA PVT. LTD. ...RESPONDENT(S)
O R D E R
Delay condoned.
Leave granted.
Learned counsel appearing for the appellants submits that the issues raised in the present appeal are squarely covered by a decision of this Court in the case of “C.I.T. & Anr. vs. M/s. Yokogawa India Ltd.”, Civil Appeal No.8498 of 2013, decided on 16.12.2016.
In view the above, this civil appeal is also disposed of in the same terms as in the case of “C.I.T. & Anr. vs. M/s. Yokogawa India Ltd.” ....................,J.
(RANJAN GOGOI) Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2017.01.30 16:47:40 IST Reason: ....................,J.
(ASHOK BHUSHAN) NEW DELHI JANAUARY 27, 2017 2 ITEM NO.21 COURT NO.3 SECTION IIIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Petition(s) for Special Leave to Appeal (C)...CC No(s).1655/2017 (Arising out of impugned final judgment and order dated 28/06/2016 in ITA No. 290/2016 passed by the High Court of Karnataka at Bangalore) PR. COMMISSIONER OF INCOME TAX-4, BANGALORE AND ANR. Petitioner(s) VERSUS M/S. MAKINO INDIA PVT. LTD. Respondent(s) (with appln. (s) for c/delay in filing SLP and office report) Date : 27/01/2017 This petition was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE ASHOK BHUSHAN For Petitioner(s) Mr. N.K. Kaul, ASG Ms. Niranjana Singh, Adv. Mr. C. Mukund, Adv.
Mr. R.M. Bajaj, Adv.
Mr. Ram Bhaj, Adv.
Mr. Deepak Joshi, Adv. Mr. Abhinav Mukherjee, Adv. Mrs. Anil Katiyar,Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Delay condoned.
Leave granted.
The appeal is also disposed of in terms of the signed order.
(Neetu Khajuria) (Asha Soni) Court Master Court Master (Signed order is placed on the file.)