Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 109A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 109A(2) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(2)The Board shall intimate the number of students appearing in the examinations to the District Administration by 15th October and the final figure of students after scrutiny of the forms shall be intimated to the Collector and to the District Education Officer by 30th November.