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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(5) in The Oil Mines Regulations, 2017

(5)Except in an emergency, no person unless duly authorised shall interfere with, remove, alter or displace any safety device or other appliance provided for his protection or the protection of others or interfere with any method or process adopted with a view to avoid accidents and injuries to health.