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[Cites 0, Cited by 4] [Section 35(1)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(1)(a) in Consumer Protection Act, 2019

(a)the consumer,-
(i)to whom such goods are sold or delivered or agreed to be sold or delivered or such service is provided or agreed to be provided; or
(ii)who alleges unfair trade practice in respect of such goods or service;