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State of Tamilnadu - Section

Section 3 in The Rules for Election of a Member to Appointments Committee of Madurai Corporation Council

3. Nomination of candidates.

- Every candidate for election as a member to the appointment committee shall be proposed by one member and seconded by another member. A candidate who has been proposed and seconded may withdraw his candidature by making statement to that effect at the meeting of the council at which the election is held. The names of all the candidates who have been proposed and seconded and who have not withdrawn their candidature shall be read out at the meeting.