Delhi High Court - Orders
Gammon India Limited vs National Highways Authority Of India ... on 18 February, 2019
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~18 & 19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. 265/2009
GAMMON INDIA LIMITED ..... Petitioner
Through: Mr. J. P. Cama, Senior Advocate with
Mr. Sumit Goel, Ms. Tanya
Chaudhary, Ms. Malirka Bhanot and
Mr. Ishan Nagar, Advocates.
(M:9599177557)
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA
(NHAI) ..... Respondent
Through: Ms. Kritika Shukla, Ms. Padma Priya
and Ms. Aditi Sharma, Advocates.
(M:9654156410)
AND
+ O.M.P. 319/2009 & I.A. 7751/2009
NATIONAL HIGHWAYS AUTHORITY OF INDIA
(NHAI) ..... Petitioner
Through: Ms. Kritika Shukla, Ms. Padma Priya
and Ms. Aditi Sharma, Advocates.
versus
GAMMON INDIA LTD. ..... Respondent
Through: Mr. J. P. Cama, Senior Advocate with
Mr. Sumit Goel, Ms. Tanya
Chaudhary, Ms. Malirka Bhanot and
Mr. Ishan Nagar, Advocates.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 18.02.2019 Ld. counsel for NHAI has concluded her arguments in OMP 319/2009.
List for reply arguments by Gammon India Ltd., on 20th February, 2019.
PRATHIBA M. SINGH, J.
FEBRUARY 18, 2019/dk