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Delhi High Court - Orders

Hemant Kanoria vs Directorate Of Enforcement on 19 September, 2023

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                    $~8

                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           MISC. APPEAL(PMLA) 7/2023, CM APPL. 32506/2023 & CM
                                                APPL. 32507/2023
                                                HEMANT KANORIA                       ..... PETITIONER
                                                                                      Through:                 Mr. Dayan Krishnan, Senior Advocate
                                                                                                               with Mr. Mudit Jain, Mr. Samprikta
                                                                                                               Ghosal and Mr. Rudraksh Nakra,
                                                                                                               Advocates
                                                                                      versus

                                                DIRECTORATE OF ENFORCEMENT                                                     ..... RESPONDENT
                                                                                      Through:                 Mr. Zoheb Hossain, Standing Counsel
                                                                                                               fand Mr. Vivek Gurnani, Advocate for
                                                                                                               ED
                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                HON'BLE MR. JUSTICE MANOJ JAIN
                                                             ORDER
                                    %                        19.09.2023

                                                1.           No time left.
                                                2.           List on 30.10.2023.

3. Interim orders to continue.

SANJEEV SACHDEVA, J MANOJ JAIN, J SEPTEMBER 19, 2023 'rs' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 21:37:02