Delhi High Court - Orders
Hemant Kanoria vs Directorate Of Enforcement on 19 September, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MISC. APPEAL(PMLA) 7/2023, CM APPL. 32506/2023 & CM
APPL. 32507/2023
HEMANT KANORIA ..... PETITIONER
Through: Mr. Dayan Krishnan, Senior Advocate
with Mr. Mudit Jain, Mr. Samprikta
Ghosal and Mr. Rudraksh Nakra,
Advocates
versus
DIRECTORATE OF ENFORCEMENT ..... RESPONDENT
Through: Mr. Zoheb Hossain, Standing Counsel
fand Mr. Vivek Gurnani, Advocate for
ED
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 19.09.2023
1. No time left.
2. List on 30.10.2023.
3. Interim orders to continue.
SANJEEV SACHDEVA, J MANOJ JAIN, J SEPTEMBER 19, 2023 'rs' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 21:37:02