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State of Sikkim - Section

Section 27 in Sikkim Medical Registration Act, 2005

27. Elections to be held by distributive vote.

- All elections under this Act shall be held according to the distributive system of votingExplanation.- Distributive system of voting means a system of voting.in which every voter shall be entitled to give as many votes as there are seats to be filled Provided that no voter shall give more than one vote to anyone candidate; Provided further that no voting paper shall be deemed to be valid unless the voter has recorded all the votes which he is entitled to give.