Section 4(2)(d) in The U.P. Antarim Zila Parishad Act, 1958

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State of Uttar Pradesh - Subsection

Section 4(2)(d) in The U.P. Antarim Zila Parishad Act, 1958

(d)[ Pramukhs of Kshettra Samitis established under the Uttar Pradesh Keshttra Sammitis and Zila Parishads Adhiniyam, 1961] [ Added by item V, Schedule VIII o I.P. Act XXXIII of 1961].

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State of Uttar Pradesh - Subsection

Section 4(2)(d) in The U.P. Antarim Zila Parishad Act, 1958