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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(57) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

(57)'Sharing Regulations' means Central Electricity Regulatory Commission (Sharing of Transmission Charges and Losses in inter-State Transmission System) Regulations, 2010 as amended from time to time;